The Jallianwala Bagh National Memorial Act, 1951

[Act No. 25 of 1951]

[1st May, 1951.]

Contents
Sections	Particulars
Title	The Jallianwala Bagh National Memorial Act, 1951
1.	Short title
2.	Definitions
3.	Objects of the Trust
4.	Trustees of the Jallianwala Bagh National Memorial
5.	Term of office of nominated Trustees
6.	Property vested in Trustees
7.	Power of Trustees to appoint committee of management
7A.	Power to approve audited accounts
8.	Validity of acts of Trustees not to be questioned by reason of vacancy, etc
8A.	Accounts and audit
9.	Power to make rules
10.	Power of Trustees to make regulations
10A.	Rules and regulations to be laid before Parliament
The Schedule	[See section 6]