The International Monetary Fund and Bank Act, 1945

[Act No. 47 of 1945]

[24th December, 1945.]

Contents:
Sections:	Particulars:
Title	The International Monetary Fund and Bank Act, 1945
1.	Short title, extent and commencement
2.	Payments to International Fund and Bank
3.	Reserve Bank to be depository for International Fund and Bank
3A.	Reserve Bank to use, receive, acquire, etc., special drawing rights on behalf of Central Government
4.	Power to call for information
5.	Certain provisions of Agreements to have force of law
6.	[Repealed.]
7.	Power to make rules
The Schedule	Provisions of Agreements Which Shall Have Force of Law