The International Development Association (Status, Immunities and Privileges) Act, 1960

[Act, 18501 Act No. 32 of 1960]

[9th September, 1960.]

Contents
Sections	Particulars
Title	International Development Association (Status, Immunities and Privileges) Act, 1960
1.	Short title, extent and commencement
2.	Definitions
3.	Conferment of status and certain immunities and privileges on the Association and conferment of certain immunities and privileges on its officers and employees
4.	Power to make rules
5.	Notifications under section 3 and rules under section 4 to be placed before Parliament
The Schedule	Provisions of the Agreement which Shall Have Force of Law