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The Intelligence Organisations (Restriction of Rights) Act, 1985

[Act No. 58 of 1985]

[6th September, 1985.]

Contents:
Title The Intelligence Organisations (Restriction of Rights) Act, 1985
Sections: Particulars:
1. Short title and commencement
2. Definitions
3. Restrictions respecting right to form association, freedom of speech, etc
4. Penalty
5. Offences to be cognizable
6. Power to amend Schedule
7. Power to make rules
Schedule I [See section 2(a) and section 6(1)]


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