The Integrated Goods and Services Tax (Amendment) Act, 2018

[Act No. 32 of 2018]

[29th August, 2018.]

Contents:
Title	Integrated Goods and Services Tax (Amendment) Act, 2018
Sections:	Particulars:
1.	Short title and commencement
2.	Amendment of section 2
3.	Amendment of section 5
4.	Amendment of section 8
5.	Amendment of section 12
6.	Amendment of section 13
7.	Amendment of section 17
8.	Amendment of section 20