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The Integrated Goods and Services Tax (Extension to Jammu and Kashmir) Act, 2017

[Act No. 27 of 2017]

[23rd August, 2017.]

Contents
Title Integrated Goods and Services Tax (Extension to Jammu and Kashmir) Act, 2017
Sections Particulars
1. Short title and commencement
2. Extension and amendment of Integrated Goods and Services Tax Act
3. Repeal and saving


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