Insurance Regulatory and Development Authority Act, 1999
1. Short title, extent and commencement
(1) This Act may be called the Insurance Regulatory and
Development Authority Act, 1999.
(2) It extends to the whole of India .
(3) It shall come into force on such date as the Central
Government may, by notification in the Official Gazette, appoint:
PROVIDED that different dates may be appointed for
different provisions of this Act and any reference in any such provision to the
commencement of this Act shall be construed as a reference to the coming into
force of that provision.