AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

64S.

[Power of Central Government to remove difficulties.]-Omitted by Insurance Laws (Amendment) Act 2015 (5 of 2015) s. 79 (w.e.f. 26-12-2014).

  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement