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39. Repeal and savings. (1) The Indian Institute of Technology (Kharagpur) Act, 1956 (5 of 1956) is hereby repealed. (2) Notwithstanding such repeal, the provisions of the said Act set out in the Schedule shall continue to have effect: Provided that in the said provisions, the expression "this Act" means the said provisions. 1. Explanation numbered as Explanation 1 thereof by Act 16 of 2002, s. 6 (w.e.f. 21-9-2001). 2. Explanation 2 ins. by s. 6, ibid. (w.e.f. 21-9-2001). 3. Explanation 3 ins. by Act 34 of 2012, s. 10 (w.e.f. 29-6-2012). 4. The words in brackets shall stand inserted (date to be notified) by Act 41 of 2016, s. 6.    |
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