 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
8. Secretary and other officers. The Central Government shall (i) appoint a person to be the Secretary of the Board who shall also function as Secretary to the Registration Committee; and (ii) provide the Board and the Registration Committee with such technical and other staff as the Central Government considers necessary.    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back