 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
The Inland Vessels Act, 1917 Act No. 1 of 19171 [7th February, 1917.] An ac t t o c o n s o l i d a t e t h e e n a c tme n t s r e l a t i n g t o 2[ in l a n d ve s s e l s ] . WHEREAS it is expedient to consolidate the enactments relating to 3[inland vessels]; It is hereby enacted as follows:-    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back