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Information Technology Act, 2000

30. Certifying Authority to follow certain procedures.-

Every Certifying Authority shall,-

(a) make use of hardware, software, and procedures that the secure from intrusion and misuse;

(b) provide a reasonable level of reliability in its services which are reasonably suited to the performance of intended functions;

(c) adhere to security procedures to ensure that the secrecy and privacy of the digital signatures are assured; and

(d) observe such other standards as may be specified by regulations.









  

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