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Information Technology Act, 2000 20. Controller to act as repository. – (1) The Controller shall be the repository of all Digital Signature Certificates issued under this Act. (2) The Counter shall- (a) make use of hardware, software and procedures that are secure from intrusion and misuse; (b) observe such other standards as may be prescribed by the Central Government. To ensure that the secrecy and security of the digital signatures are assured. (3) The Controller shall maintain a computerized data-base of all public keys in such a manner that such database and the public keys are available to any member of the public.    |
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