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3. Declaration of certain substances to be dangerously inflammable.-

The liquids and other substances hereinafter mentioned, namely:-

(1) acetone,

(2) calcium phosphide,

(3) carbide of calcium,

(4) cinematograph films having a nitro-cellulose base,

(5) ethyl alcohol,

(6) methyl alcohol,

(7) wood naphtha, are hereby declared to be dangerously inflammable.









  

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