 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
Industrial Employment (Standing Orders) Act, 1946 FORM IVA : Notice of Discontinuance/Restarting of a Shift Working to be given by an Employer [Sch. I, Order 7A] Name of employer ____________ Address _________________ Dated the ________ day of_____ 19 ____ In accordance with Standing Order No __________ of the Standing Orders certified and approved in respect of my/our industrial establishment, I/we hereby give notice to all concerned that it is my/our intention to discontinue/restart the shift working specified in the Annexure with effect from ________ Signature Designation ___________]    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back