Industrial Disputes (Banking Companies) Decision Act, 1955

(Act no. 54 of 1949)

Contents
Sections	Particulars
	Preamble
1	Short Title
2	Definitions
3	Appellate Decision to Have Effect Subject to the Modifications Recommended by the Bank Award Commission
4	Duration of The Award
5	Modification order to have no Effect in Certain Cases
6	Power to Remove Difficulties