Industries (Development and Regulation) Act, 1951
SCHEDULE II
[Section 6(4) ]
Functions which may be assigned to Development Councils:
(1) Recommending targets for production, co-coordinating
production programmes and reviewing progress from time to time.
(2) Suggesting norms of efficiency with a view to eliminating
waste, obtaining maximum production, improving quality and reducing costs.
(3) Recommending measures for securing the fuller utilization of
the installed capacity and for improving the working of the industry,
particularly of the less efficient units.
(4) Promoting arrangements for better marketing and helping in
the devising of a system of distribution and sale of the produce of the
industry which would be satisfactory to the consumer.
(5) Promoting standardization of products.
(6) Assisting in the distribution of controlled materials and
promoting arrangements for obtaining materials for the industry.
(7) Promoting or undertaking inquiry as to materials and
equipment and as to methods of production, management and labor utilization,
including the discovery and development of new materials, equipment and methods
and of improvements in those already in use, the assessment of the advantages
of different alternatives and the conduct of experimental establishments and of
tests on a commercial scale.
(8) Promoting the training of persons engaged or proposing
engagement in the industry and their education in technical or artistic
subjects relevant thereto.
(9) Promoting the retaining in alternative occupations of
personnel engaged in or retrenched from the industry.
(10) Promoting or undertaking scientific and industrial research,
research into matters affecting industrial psychology and research into matters
relating to production and to the consumption or use of goods and services
supplied by the industry.
(11) Promoting improvements and standardization of accounting
and costing methods and practice.
(12) Promoting or undertaking the collection and formulation of
statistics.
(13) Investigating possibilities of decentralizing stages and
processes of production with a view to encouraging the growth of allied
small-scale and cottage industries.
(14) Promoting the adoption of measures for increasing the
productivity of labor, including measures for securing safer and better working
conditions and the provision and improvement of amenities and incentives for
workers.
(15) Advising on any matters relating to the industry (other
than remuneration and conditions of employment) as to which the Central
Government may request the Development Council to advise and undertaking
inquiries for the purpose of enabling the Development Council so to advise, and
(16) Undertaking arrangements for making available to the
industry information obtained and for advising on matters with which the
Development Councils are concerned in the exercise of any of their functions.