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16. Authorities of the University.

The following shall be the authorities of the University:

(1) The Board of Management;

(2) The Academic Council;

(3) The Planning Board;

(4) The Board of Recognition;

(5) The Schools of Studies;

(6) The Finance Committee; and

(7) Such other authorities as may be declared by the Statutes to be the authorities of the University.









  

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