The Schedule | Indian Trusts Act, 1882 | Bare Acts | Law Library

Follow @SCJudgments

Indian Trusts Act, 1882

THE SCHEDULE

(See Section 2)

STATUTE

Year and Chapter	Short Title	Extent of repeal
29 Car. II, c.3	The Statute of Frauds⁵	Sections 7,8,9,10 and 11

ACTS OF THE GOVERNOR GENERAL IN COUNCIL

Number and Year

Short Title

Extent of Repeal

XXVIII of 1866

⁶The Trustees' and Mortagees' Powers Act, 1866.

Sections 2,3,4,5,32,33,34,35,36 and 37.

In Section ⁷[***] 43 the word "trustee" wherever it occurs; and in section 43 the words "management or" and "the trust-property or".

1 of 1877

⁶The Specific Relief Act, 1877

In section 12 the first illustration.

Back

Index

Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement