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Indian Trusts Act, 1882 Foot Notes 1 The word "or" omitted by the Trust Laws (Amendment) Act, 1975, w.e.f. 7th. January, 1975. 2 Inserted by the Trust Laws (Amendment) Act, 1975, w.e.f. 7th. January, 1975. 3 Substituted by the AO 1950 for the words "the Provinces". 4 Omitted by the Benami Transaction (Prohibition) Act, 1988, w.e.f. 19th. May, 1988. 5. Repealed in its application to India. 6. Repealed. 7. The figures "39", and by implication the word "and", repealed by Act No. 12 of 1891.    |
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