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The Indian Tramways Act, 1886 12. Inspection of tramway before opening.- A tramway, or portion of extension of, or addition to, a tramway, shall not be opened for public traffic 1[until it has been inspected and certified to be fit for such traffic 2[by an engineer appointed by Government]]. 2. Subs. by the A. O. 1950, for certain words.    |
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