The Indian Tolls (Army and Air Force) Act, 1901

[Act No. 2 of 1901]

[22nd February, 1901.]

Contents:
Title	The Indian Tolls (Army and Air Force) Act, 1901
Sections:	Particulars:
1.	Short title, extent and commencement
2.	Definitions
3.	Exemptions from tolls
4.	ATolls on vessels transporting troops and baggage, etc., of troops embarked or disembarked
5.	Penalty
6.	Compensation
7.	Rules
8.	[Repealed]
Schedule I	[Enactments repealed]