AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

1.Short title, extent and commencement.

(1) This Act may be called the Indian Tolls 4[(Army and Air Force)] Act, 1901;

5[(2) It extends to the whole of India 6***.]

(3) It shall come into force on the first day of April, 1901.









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement