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The Indian Tolls Act, 1851
[Act No. 8 of 1851]
[4th July, 1851.]
Contents
Title
The Indian Tolls Act, 18511
Sections
Particulars
1.
[Repealed.]
1A.
Extent
2.
Power to cause levy of tolls on roads and bridges within certain rates, and to appoint collectors. Collectors' responsibilities
3.
Their powers for recovery of toll
Release of seized property on tender of dues
4.
Exemptions from payment of toll
5.
Assistance of collectors by Police-officers
6.
Penalty for offences under Act. Compensation to person aggrieved. Saving of his right to sue
7.
Exhibition of table of tolls, and statement of penalties
8.
Application of proceeds of tolls
The Schedule
[Repealed.]
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