The Indian Tolls Act, 1864

[Act No. 15 of 1864]

[24th March, 1864.]

Contents:
Title	The Indian Tolls Act, 1864
Sections:	Particulars:
1.	[Omitted.]
2.	Collectors of tolls may compound for tolls leviable under Act 8 of 1851 or this Act
3.	Power to extend Act
4.	[Repealed.]
Schedule I	Schedule