Indian Post Office Act, 1898

24A. Power to deliver such articles to Customs authority

The Central Government may, by general or special order, empower any officer or the Post Office, specified in such order, to deliver any postal article received from beyond the limits of ⁵[India] and suspected to contain

anything liable to duty, to such Customs authority as may be specified in the said order, and such Customs authority shall deal with such article in accordance with the provisions of the Sea Customs Act, 1878²², or of any other law for the time being in force.]

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