AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

Indian Ports Act, 1908

78 [PART IX- PORTS UNDER THE CONTROL OF GOVERNMENT OF GOA, DAMAN AND DIU

Name of Port

Vessels Chargeable

Rate of port dues per

Dues how often chargeable in respect of same vessel

(1)

(2)

(3)

(4)

1. Diu

(a) Sea-going vessels of ten tons and upwards (except fishing boats).

Not exceeding Rupee one and paise fifty per ton.

Once in the same month

(b) Inland mechanically propelled vessels.

Do.

Once between 1st January & 31st March, once between 1st April & 30th June, once between 1st July & 30th September & once between 1st October & 31st December.

2. Simbor

(a) Sea-going vessels of ten tons and upwards (except fishing boats)

Do.

Once in the same month.

(b) Inland mechanically propelled vessels.

Do.

Once between 1st January & 31st March, once between 1st April & 30th June, once between 1st July & 30th September & once between 1st October & 31st December.

3.Daman

(a) Sea-going vessels of ten tons and upwards (except fishing boats)

Not exceeding Rupee one and paise fifty per ton.

Once in the same month.

(b) Inland mechanically propelled vessels.

Do.

Once between 1st January & 31st March, once between 1st April & 30th June, once between 1st July & 30th September & once between 1st October & 31st December.

4. Tiracol

(a) Sea-going vessels of ten tons and upwards (except fishing boats)

Do.

Once in the same month.

(b) Inland mechanically propelled vessels.

Do.

Once between 1st January & 31st March, once between 1st April & 30th June, once between 1st July & 30th September & once between 1st October & 31st December.

5. Chapora

(a) Sea-going vessels of ten tons and upwards (except fishing boats).

Not exceeding Rupee one and paise fifty per ton

Once in the same months

(b) Inland mechanically propelled vessels.

Do.

Once between 1st January & 31st March. Once between 1st April & 30th June, once between 1st July & 30th September & once between 1st October & 31st December.

6. PanajI

(a) Sea-going vessels of ten tons and upwards (except fishing boats).

Do.

Once in the same month.

(b) Inland mechanically propelled vessels.

Do.

Once between 1st January & 31st March. Once between 1st April & 30th June, once between 1st July & 30th September & once between 1st October & 31st December.

7. Talpona

(a) Sea-going vessels of ten tons and upwards (except fishing boats).

Do.

Once in the same month.

(b) Inland mechanically propelled vessels.

Do.

Once between 1st January & 31st March. Once between 1st April & 30th June, once between 1st July & 30th September & once between 1st October & 31st December.









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement