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Indian Ports Act, 1908

74 [PART V-PORTS UNDER THE CONTROL OF THE GOVERNMENT OF TAMIL NADU

Name of port

District

Vessels chargeable

Rate of port dues, class of vessels

Dues how often chargeable in respect of same vessel

(1)

(2)

(3)

(4)

(5)

(1) Cuddalore

(2) Nagapattinam

South Arcot

Tanjavur

Sea-going vessels of 40 cubic meters and upwards.

(1) Foreign ship or steamer calling at any port not exceeding 10 paise per cubic meter.

Payable on each entry into the port except in the case of straits steamer which shall not be charged more than once in a voyage.

(2) Foreign ship or steamer calling at more than one port not exceeding 15 paise per cubic meter.

Payable once for the voyage.

(3) Pamban

(4) Ramesaram

(5) KilakaraI

Ramanathapuram

(3) Coasting ship calling at any port not exceeding 15 paise per cubic meter.

The payment of dues at the port will exempt the ship for a period of 60 (sixty) days form liability to pay the dues again at that port.

(6) Veppalodai

(7) Colachel

(8) KanyakumarI

Tirunelveli KanyakumarI

(4) Coasting steamer calling at any port not exceeding 10 paise per cubic meter.

The payment of the dues at the port will exempt the steamer for a period of 30 (thirty) days from liability to pay the dues again at the port.]









  

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