Indian Ports Act, 1908
73 [PART IV-PORTS UNDER THE CONTROL OF GOVERNMENT
OF ANDHRA PRADESH
| Name of the port District |
Vessels chargeable |
Rate of port dues |
Dues how often chargeable in respect of same vessel |
| Class of vessels |
Rate |
| (1) |
(2) |
(3) |
(4) |
(5) |
Kalingapatnam (srikakulam)
Bheemunipatnam (Visakhapatnam.) |
Sea-going vessels of 42.45 cube meters (15tons) and upwards. |
(1) Foreign ship or steamer calling at any port. |
Fifteen paise per cubic meter. |
Payable on each entry into the port. |
Kakinada (East Godavari)
Narsapur (West Godavari)
Machilipatnam (Krishna) |
(2) Foreign ship or steamer (referred to in item 1 above)
calling at any port for more than once in the same voyage. |
Twenty-five paise per cubic meter. |
Payable once for one voyage. |
Vadarevu (Prakasam)
Krishnapatnam (Nelore) |
Sea-going vessels of 42.45 cubic meters (15 tons) and upwards.
|
(3) Coasting ship calling at any port. |
Thirteen paise per cubic meter. |
The payment of the dues at the port will exempt the ship for a
period of 60 days from liability to pay the dues again at that port. |
|
|
(4)Coasting steamer calling at any port. |
Fifteen paise per cubic meter. |
The payment of the dues at the port will exempt the steamer for
a period of thirty days from liability to pay dues again at that port.] |
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