Indian Ports Act, 1908
79 [PART X- PORTS UNDER THE CONTROL OF GOVERNMENT
OF MARARASHTRA
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Name of ports and Group within which they fall
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Vessels chargeable
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Rate of port dues
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Dues how often chargeable in respect of same vessels
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(1)
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(2)
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(3)
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(4)
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I-BANDRA GROUP OF PORTS.
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1.Dahanu
2. Tarapur
3. Nawapur
4. Satpati
5. Kelwa Mahim (including Kelwa)
6. Arnala (including Datiware
7. Bassein.
8. Uttan.
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(i) Sea-going vessels of 5 tons and upwards but less than 10
tons (excepting fishing boats).
(ii) Sea-going vessels other than power driven sea-going
vessels of 10 tons and upwards (excepting fishing boats.)
(iii) Power driven sea-going vessels of 10 tons and upwards.
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Twenty-five paise per metric ton.
Forty paise per metric ton.
Sixty paise per metric ton.
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Once in thirty days at the same port.; provided that no
coasting vessel or coasting power driven vessel having paid port dues at any
port shall be chargeable with port dues again at the same or any other port
or the same group within 30 days.
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9. BhivandI
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10. ManorI
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11. Kalyan
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12. Thane
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13. Vesava
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14. Bandra.
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II-MORA GROUP OF PORTS
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1. Trombay (including Mahul)
2. Panvel (Ulwa Belapur).
3. Mora
4. Karanja
5. Mandwa
6. Thal (Rewas)
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(i) Sea-going vessel of 5 tons and upwards but less than 10
tons (excepting fishing boats).
(ii) Sea-going vessels other than power driven sea-going
vessels of 10 tons and upwards (excepting fishing boats.)
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Twenty five paise per metric ton.
Forty paise per metric ton.
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Once in thirty days at the same port; provided that no or
coasting power driven vessles having paid port dues at any port shall be
chargeable with port dues again at the same or any other port of the same
group within 30 days.
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7. Alibag (including Dharamtar).
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(iii) Power driven sea-going vessels of 10 tons and upwards.
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Sixty paise per metric ton.
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IIII- RAJPURI GROUP OF PORTS
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1. Revdanda
2. Borli Mandla
3. Nandgaon
4. Murud (J)
5. Rajpuri
6. Mandad
7. Kumbharu
8. Shriwardhan
9. Bankot
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(i) Sea-going vessel of 5 tons and upwards but less than 10
tons (excepting fishing boats).
(ii) Sea-going vessels other than power driven sea-going
vessels of 10 tons and upwards (excepting fishing boats).
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Twenty-five paise per metric ton.
Forty paise per metric ton.
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Once in thirty days at the same port; provided that no
coasting power driven vessles having paid port dues at any port shall be
chargeable with port dues again at the same or any other port of the same
group within 30 days.
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(iii) Power-driven sea-going vessels of 10 tons and upwards
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Sixty paise per metric ton.
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IV- RATNAGIRI GROUP OF PORTS
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1. Kelshi
2. Harnai
3. Dabhol
4.Palshet
5. Borya
6. Jaigad
7. Voroda (Tiwari)
8. Ratnagiri
9. Purnagad.
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(i) Sea-going vessels of 5 tons and upwards but less than 10
tons (excepting fishing boats).
(ii) Sea-going vessels other than power driven sea-going
vessels of 10 tons and upwards (excepting fishing boats.)
(iii) Power driven sea-going vessels of 10 tons and upwards
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Twenty-five paise per metric ton.
Forty paise per metric ton
Sixty paise per metric ton.
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Once in thirty days at the same port; provided that no
coasting power driven vessles having paid port dues at any port shall be
chargeable with port dues again at the same or any other port of the same
group within 30 days.
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V- VIJAYDURG GROUP OF PORTS
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1. Jaitapur
2. Vijaydurg
3. Deogad
4. Achara
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(i) Sea-going vessels of 5 tons and upwards but less than 10
tons (excepting fishing boats).
(ii) Sea-going vessels other than power driven sea-going
vessels of 10 tons and upwards (excepting fishing boats).
(iii) Power driven sea-going vessels of 10 tons and upwards
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Twenty-five paise per metric ton.
Forty paise per metric ton.
Sixty paise per metric ton.
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Once in thirty days at the same port; provided that no
coasting or power driven vessles having paid port dues at any port shall be
chargeable with port dues again at the same or any other port of the same
group within 30 days.
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VI- VENGURLA GROUP OF PORTS.
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1. Malwan
2. Nivati
3. Vengurla
4. Redi
5. KiranpanI
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(i) Sea-going, vessels of 5 tons and upwards but less than 10
tons (excepting fishing boats).
(ii) Sea-going vessels other than power driven sea-going
vessels of 10 tons and upwards (excepting fishing boats).
(iii) Power driven sea-going vessels of 10 tons and upwards.
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Twenty-five paise per metric ton.
Forty paise per metric ton.
Sixty paise per metric ton.
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Once in thirty days at the same port; provided that no
coasting power driven vessels having paid port dues at any port shall be
chargeable with port dues again at the same or any other port of the same
group within 30 days.
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