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Indian Ports Act, 1908 54. Penalty for disobedience to rules and orders of the Government If any person disobeys any rule or order which a 2[Government] has made in pursuance of this Act and for the punishment of disobedience to which express provision has not been made elsewhere in this Act, he shall be punishable for every such offence with fine which may extend to one hundred rupees.    |
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