Indian Penal Code, 1860
318. Concealment of birth by secret disposal of dead body
Whoever, by secretly burying or otherwise disposing of the death
body of a child whether such child die before or after or during its birth,
intentionally conceals or endeavors to conceal the birth of such child, shall
be punished with imprisonment of either description for a term which may extend
to two years, or with fine, or with both.
Of Hurt