 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
Indian Penal Code, 1860 135. Abetment of desertion of soldier, sailor or airman Whoever abets the desertion of any officer, soldier, 75[sailor or airman], in the Army, 76[Navy or Air Force] of the 53[Government of India], shall be punished with imprisonment of either description for a term which may extend to two years, or with fine, or with both.    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back