The Indian Nursing Council Act, 1947

[Act No. 48 of 1947]

[31 st December, 1947.]

Contents:
Title	Indian Nursing Council Act, 1947
Sections:	Particulars:
1.	Short titlee, extent and commencement
2.	Interpretation
3.	Constitution and composition of the Council
4.	Incorporation of the Council
5.	Mode of elections
6.	Term of office and casual vacancies
7.	Meetings
8.	Officers, committees and servants of the Council
9.	The Executive Committee
10.	Recognition of qualifications
11.	Effect of recognition
12.	Power to require information as to courses of study and training and examinations
13.	Inspections
14.	Withdrawal of recognition
15.	Mode of declaration
15A.	Indian Nurses Register
15B.	Supply of copies of State registers
16.	Power to make regulations
17.	Repealed
Schedule I	(See sections 10 and 11)