AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

17. [Repeal of Ordinance 13 of 1947]

Rep. by the Indian Nursing Council (Amendment) Act, 1957 (45 of 1957), s. 13 (w.e.f.1-12-1958).

1. Ins. by Act 4 of 1986, s. 2, and the Schedule (w.e.f. 15-5-1986).









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement