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Preliminary 1. Short title and commencement.- (1) This Act may be called the Indian Museum Act, 1910. (2) It shall come into force on such date1 as the Central Government, by notification in the Official Gazette, may direct. 1. 1st June, 1910, see Gazette of India, 1910, Pt. I, p. 411. 2. Subs. by Act 45 of 1960, s. 2, for sub-section (1). 3. Subs. by s. 3, ibid., for "nine". 4. Subs. by s. 3, ibid., for "six".    |
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