Indian Medicine Central Council Act, 1970
Foot Notes
1. Provisions of Sections 2, 13, 32, 33, 34,
35 and 36 came into force in the whole of India and provisions of Sections 3, 5
to 12 (both inclusive) and 14 to 16 (both inclusive) came into force in all the
States (except the State of Nagaland ) and in the
Union territory of Delhi on the 15th. August, 1971, see Notification NO. S.O. 2994, dated 10th August, 1971 , GOI, Ext., Part II,
Section 3(ii), p.2571.
Provisions of Sections 17 and 23 to 31 (both
inclusive) came into force in the whole of India w.e.f .
1st.October, 1976, set Notification No. S.O. 626(E), dated 10th September 1976 ,
GOI, Ext., Part II, Section 3(ii), p. 1845.
Provisions of Section 4 came into force in the
whole of India w.e.f .
7th November, 1983 , see Notification No.
S.O. 816(E), dated 17th November, 1983 ,
GOI, Ext., Part II, Section 3(ii).
2. Substituted by Act No. 20 of 1983, w.e.f . 15th March 1984 .
3. Section 36 renumbered as sub-section (1)
and in sub-section (1) certain words and sub-section (2) inserted by Act No. 20
of 1983, w.e.f . 15th
March, 1934 .
4. Inserted by Notification No. S.O. 638,
dated the 25th January, 1982 .
5 Inserted by Notification No. S.O. 354 (E),
dated the 6th May, 1983 .
6 Substituted by Notification No. S.O. 354
(E), dated the 6th May, 1983 .
7 Inserted by Notification No. S.O. 2313,
dated the 20th August, 1981
8. Inserted by Notification No. S.O. 2635,
dated the 18th September, 1980 .
9. Inserted by Notification No. S.O. 354 (E),
dated the 6th May, 1983 .
10. Inserted by Notification. No. S.O. 2745,
dated 15th June, 1985 .
11. Inserted by Notification No. S.O. 4068,
dated the 30th November, 1979 .
12. Inserted by Notification No. S.O. 354(E),
dated the 6th May, 1983 .
13. Substituted by Notification No. S.O.
354(E), dated the 6th May, 1983 .
14 Inserted by Notification No. S.O. 354 (E),
dated the 6th May, 1983 .
15. Inserted by Notification No. S.O. 462 (E),
dated the 23rd June, 1984 .
16. Substituted by Notification No. S.O. 354
(E), dated the 6th May, 1983 .
17. Inserted by Notification No. S.O. 354(E),
dated the 6th May, 1983 .
18. Inserted by Notification No. S.O. 4068,
dated the 30th November, 1979 .
19. Inserted by Notification No. S.O. 354 (E),
dated the 6th May, 1983 .
20. Substituted by Notification No. S.O. 354
(E), dated the 6th May, 1983 .
21. Inserted by Notification No. S.O. 354(E),
dated the 6th May, 1983 .
22 Inserted by Notification No. S.O. 354(E),
dated the 6th May, 1983 .
23 Substituted by Notification No. S.O. 2745,
dated the 15th June, 1985 .
24 Substituted by Notification No. S.O. 661,
dated the 2nd February, 1982 .
25. Inserted by Notification No. S.O. 354 (E),
dated the 6th May, 1983 .
26. Substituted by Notification No. S.O.
354(E), dated the 6th May, 1983 .
27 Substituted by Notification No. S.O.
354(E), dated the 6th May, 1983 .
28 Inserted by Notification No. S.O. 354(E), dated
the 6th May, 1983 .
29 Inserted by Notification No. 5.0. 354(E),
dated the 6th May, 1983 .
30. Substituted by Notification No. S.O. 2314,
dated the 22nd August, 1981 .
31. Inserted by Notification No. S.O. 354 (E),
dated the 6th May, 1983 .
32. Inserted by Notification No. S.O. 354 (E),
dated the 6th May, 1983 .
33. Inserted by Notification No. S.O. 2314,
dated the 22nd August, 1981 .
34. Inserted by Notification No. S.O. 4068,
dated the 30th November, 1979 .
35. Substituted by Notification No. S.O. 354
(E), dated the 6th May, 1983 .
36. Substituted by Notification No. 1911 dated the 4th May, 1985 .
37. Inserted by Notification No. S.O. 2314,
dated the 22nd August, 1981
38. Inserted by Notification No. S.O. 354 (E),
dated the 6th May, 1983 .