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The Indian Medical Council (Amendment) Act, 2016
[Act No. 39 of 2016]
[4th August, 2016.]
Contents
Title
The Indian Medical Council (Amendment) Act, 2016
Sections
Particulars
1.
Short title and commencement
2.
Insertion of new section 10D
3.
Amendment of section 33
4.
Repeal and savings
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