Indian Easements Act, 1882
3. Construction of certain references to Act XV of 1877
and Act IX of 1871
All references in any Act or Regulation to sections 26 and 27 of
the Indian Limitation Act, 1877 or to sections 27 and 28 of Act No. IX of 1871,
shall, in the territories to which this Act extends, be read as made to
sections 15 and 16 of this Act.