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The Indian Criminal Law Amendment Act, 1908 Act No. 14 of 1908 [11th December, 1908.] An Act to provide for the more speedy trial of certain offences, and for the prohibition of associations dangerous to the public peace. WHEREAS it is expedient to provide for the more speedy trial of certain offences, and for the prohibition .of associations dangerous to the public peace; It is hereby enacted as follows:-    |
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