The Indian Council of World Affairs Act, 2001
29. Repeal and
saving.-
1.
The
Indian Council of World Affairs (Second) Ordinance, 2001 (Ord. 3 of 2001) is
hereby repealed.
2.
Notwithstanding
the repeal of the said Ordinance, anything done or any action taken under the
said Ordinance shall be deemed to have been done or taken under the
corresponding provisions of this Act.