Indian Christian Marriage Act,1872

SCHEDULE I: NOTICE OF MARRIAGE

(See sections 12 and 38)

To

a Minister [or Registrar] of

    I hereby give you notice that a marriage is intended to be had, within three calendar months from the date hereof, between me and the other party herein named and described (that is to say):-

Martha Green.	James Smith.	Names
Spinster.	Widower.	Condition
……………	Carpenter.	Rank or profession
Minor	Of full age.	Age
20 Hastings Street.	16, Clive Street.	Dwelling place
More than a month.	23 days.	Length of residence
Free Church of Scotland church, Calcutta.		Church, chapel or place of worship in which the marriage is to be solemnized
		District in which the other party resides, when the parties dwell in different districts

Witness my hand, this ________ day of _______ seventy-two.

(Signed) JAMES SMITH

[The italics in this Schedule are to be filled up, as the case may be, and the blank division thereof is only to be filled up when one of the parties lives in another district.]

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