AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

Indian Christian Marriage Act,1872

59. Registration of marriages between Indian Christians

The registration of marriages between 13[Indian] Christians under this Part shall be made in conformity with the rules laid down in section 37 9so far as they are applicable), and not otherwise.









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement