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Indian Boilers Act, 1923

Foot Notes

1. This Act has been extended to Berar by Act No. 4 of 1941; to Goa, Daman and Diu by Reg. 12 of 1962; to Dadra and Nagar Haveli by Reg. 6 of 1963; to Laccadive, Minicoy and Amindivi Islands by Reg. 8 of 1965 and to Pondicherry by Act No. 26 of 1968.

2. Substituted by the A.O. 1950 for the former sub-section (2).

3. Substituted by the Act No. 3 of 1951, for the words "except Part B States".

4. The appointed day is 1st January, 1924, vide Notification No. A-61, dated the 4th December, 1923, see GOI, 1923, Pt. I, p. 1695.

5. Inserted by Act No. 11 of 1937.

6. Substituted by Act No. 18 of 1960, for the words "five gallons".

7. The word "for use outside such vessel" omitted by Act No. 9 of 1929.

8. Substituted by Act No. 18 of 1960, for earlier clause (c).

9. Substituted by Act No. 34 of 1947, for the former (cc).

10. Substituted by Act No.18 of 1960, for the earlier clause (f).

11. Inserted by Act No.17 of 1943.

12. Inserted by Act No. 34 of 1947.

13. The words, brackets, letters and figures "clause (e) of section 6, clauses (c) and (d) of section 11, clause (d) of 29" omitted by Act 25 of 1952.

14. The words and figures "and section 34" omitted by Act No.18 of 1960.

15. See now the Indian Merchant Shipping Act, 1923.

16. Substituted by Act No. 38 of 1951, for the former clause.

17. Added by Act 5 of 1942.

18. Substituted by Act No.18 of 1960, for the words "twenty gallons".

19. Substituted by the A.O. 1948, for the words "Safety Controlling Authority".

20. Substituted by the A.O. 1937, for the words "by the Government".

21. Substituted by the A.O. 1948, for the words "Federal Railway Authority".

22. Words omitted by the A.O. 1948.

23. The words "G.G. in C. " have been successively amended by the A.O. 1937 and the A.O. 1950.

24. Substituted by Act No.18 of 1960, for the earlier section 5.

25. Substituted by Act No.18 of 1960, for the words "certificate of competency".

26. Proviso omitted by Ant 34 of 1939.

27. Added by Act No. 34 of 1947.

28. Inserted by Act No.18 of 1960.

29. Substituted, ibid., for the words "two hundred square feet".

30. Added by Act No. 34 of 1947.

31. Inserted by Act No.18 of 1960.

32. Substituted, ibid, for the second proviso which was inserted by Act No. 34 of 1947.

33. Added by Act No. 34 of 1947.

34. Substituted by Act No.18 of 1960, for the words "certificates of competency".

35. See now the Factories Act, 1948 (63 of 1948).

36. Inserted by Act No.18 of 1960.

37. Sub., ibid., for earlier section 21.

38. Inserted by Act No.18 of 1960.

39. Substituted, ibid, for the words "six months".

40. Inserted by Act No.11 of 1937.

41. Substituted, by Act No.18 of 1960, for former sub-section (2).

42. Omitted by Act No.18 of 1960.

43. Substituted, ibid. for sub-section (4).

44. Substituted by Act No.11 of 1937, for the word and letters "G.G. in C."

45. Inserted by Act No. 18 of 1960.

46. Inserted by Act No.11 of 1937.

47. Inserted by Act No.18 of 1960.

48. Inserted by Act No.18 of 1960.

49. Inserted by Act No.18 of 1960.

50. The words "for regulating their salary, allowances and conditions of service" omitted by the A. O. 1937.

51. Substituted by Act No.18 of 1960, for the words "certificates of competency".

52. Substituted, ibid., for earlier clause (f).

53. Proviso omitted by the A.O. 1937.

54. Substituted by Act No.18 of 1960.

55. Sub-section (2) stands unmodified. See the A. O. 1937.

56. Inserted by Act No.18 of 1960.

57. The original section 34 re-numbered as sub-section (2) of that section, and sub-section (1) inserted by Act 9 of 1929.

58. Substituted by Act No.18 of 1960, for former sub-section (2).









  

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