Immoral Traffic (Prevention) Act, 1956
1. Short title, extent and commencement
(1) This Act may be called 3[the Immoral Traffic
(Prevention)] Act, 1956.
(2)It extends to the whole of India.
(3) This section shall come into force at once; and the
remaining provisions of this Act Shall come into force on such date4
as the Central Government may, by notification in the Official Gazette,
appoint.