The Immigrants (Expulsion from Assam) Act, 1950

[Act No. 10 of 1950]

[1st March, 1950.]

Contents
Title	The Immigrants (Expulsion from Assam) Act, 1950
Sections	Particulars
1.	Short title and extent
2.	Power to order expulsion of certain immigrants
3.	Delegation of power
4.	Power to give effect to orders, etc
5.	Penalties
6.	Protection to persons acting under this Act
7.	[Repealed.]