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7. [Repeal and saving.]- Rep. by the Repealing and Amending Act, 1957 (36 of 1957), s. 2 and Schedule. 1. Subs. by the State of Nagaland (Adaptation of Laws on Union Subjects) Order, 1965, for "Government of Assam" (w.e.f. 1-12-1963). 2. Subs. by the North-Eastern Areas (Reorganisation) (Adaptation of Laws on Union Subjects) Order, 1974, for "Government of Assam" (w.e.f. 21-1-1972).    |
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