Homoeopathy Central Council Act, 1973
8. Meetings of Central Council
(1) The Central Council shall meet at least
once in each year at such time and place as may be appointed by the Central
Council.
(2) Unless otherwise prescribed, one-third of
the total number of members of the Central Council shall form a quorum, and all
the acts of the Central Council shall be decided by a majority of the members
present and voting.