Homoeopathy Central Council Act, 1973
16. Power to require information as to courses
of study and examinations
Every University, Board or medical institution
in India which grants a recognized medical qualification shall furnish such
information as the Central Council may, from time to time, require as to the
courses of study and examinations to be undergone in order to obtain such
qualification, as to the ages at which such courses of study and examinations
are required to be undergone and such qualification is conferred and generally
as to the requisites for obtaining such qualification