The High Courts (Seals) Act, 1950

[Act No. 7 of 1950]

[27th February, 1950.]

Contents
Title	High Courts (Seals) Act, 1950
Sections	Particulars
1.	Short title
2.	Seals of High Courts
3.	[Repeal of Ordinance 13 of 1950.]- Rep. by the Repealing and Amending Act, 1957 (36 of 1957) s. 2 and the First Schedule